Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (2)The University shall according to need establish or reorganise experimental stations for research, both fundamental and applied, at suitable places in University.
