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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(4)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)Covers containing record of blind or infirm voters and declaration by companions of blind or infirm voters;