Section 46 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
46. Fee.
- Every application for the grant of licence or renewal thereof shall be accompanied by a treasury challan showing the fee according to the following scale per year had been paid, namely :-(a)to commence or carry on the business as :-(i)a manufacturer of or dealer in an animal article shall be 50 rupees;(ii)a taxidermist shall be 50 rupees;(iii)a dealer in trophy or uncured trophy shall be 100 rupees;(iv)a dealer in captive animals shall be 50 rupees;(v)a dealer in meat shall be 20 rupees;(b)to cook or serve meat in any eating-house shall be 50 rupees.
