Himachal Pradesh High Court
Madan Lal & Others vs . Roop Ram & Others on 6 October, 2023
Author: Virender Singh
Bench: Virender Singh
Madan Lal & Others Vs. Roop Ram & Others .
Civil Suit No.5 of 2020 06.10.2023 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate for the plaintiffs.
Mr. G.D. Verma, Senior Advocate, with Mr. of Sumit Sharma, Advocate, defendants No.1, 3, 5 to 11.
Ms. Rajni Ohri Lal, & Mr. Vasu Sood, Advocate for defendants No.23, 24(a) & rt 24(b).
Mr. Ajeet Pal Singh Jaswal, Advocate, for defendant No.25.
Mr. Tejasvi Sharma, Additional Advocate General, for defendants No.27 and 28.
OMP No.238 of 2020.
Arguments heard. Order reserved.
(Virender Singh) Judge October 06, 2023(ps) ::: Downloaded on - 07/10/2023 20:34:32 :::CIS