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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(e) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(e)Maintain a register in form "D" showing the remittance into the Treasury or Sub-Treasury or Divisional or Sub-Divisional Office, as the case may be and keep it posted up-to-date.