Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act] Union of India - Subsection Section 33(7)(c) in The Bangalore Metro Railway (General) Rules, 2011 (c)during non-revenue service period, it is running on line of sight method at a speed not exceeding twenty five kilometers per hour.