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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(4) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(4)Direct appointments in this category shall be made on temporary basis and no applicant shall be accepted as a candidate for direct appointment unless he has been certified as physical fit by the police surgeon or a medical officer to be detailed by the Commissioner of Police and of good character. The candidates must further possess age and other qualifications as under-
(a) Age 18-30 years   Relaxable upto 40 years from candidates with special merit andexperience.
(b) Academic qualifications & other (i) Bachelors' degree in Art/Science/Commerce with one paper inmathematics or statistics or both from a recognised university.
    (ii) Must posses three months training in computerprogramming/console operations.
(c) Desirable (i) Three years experience in data processing work in any E.D.P.organisation.
    (ii) Candidates working on Crime/Criminal information system inpolice organisations will be preferred.
(d) Medical fitness   Of sound health, free from defect/deformity/disease better eye6/6 without glasses, worse eye 6/36 corrected with glasses upto6/9 or 6/12 without glasses both eyes. Free from colourblindness.