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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Indian Police Service (Probationers' Final Examination) Rules, 2012

(2)Words and expressions used herein and not defined but defined in the All India Services Act, 1951 (61 of 1951) shall have the meanings respectively assigned to them in that Act.