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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in The Punjab Gram Punchayat, Samities And Zillaparishad, (Chandigarh Repeal) Act, 1994

(b)affect any right, privilege, obligation or liability acquired, accrued or incurred under the repealed Acts; or