Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Uttar Pradesh - Subsection Section 90(b) in The Greater Noida Industrial Development Area Building Regulations, 1992 (b)The minimum distance of any building excluding quarter for chowkidar from the boundaries of the farm house shall not be less than 15 metres.
