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Union of India - Section

Section 7 in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

7. AICTE shall issue a certificate of registration containing therein the intake fixed for each programme to the concerned educational institution/university declaring its eligibility to perform the prescribed functions and the names of such universities/institutions shall automatically stand included in the list of registered/approved university/ institution by the AICTE in their relevant list.