Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(3) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995 (3)Extra High Tension-Alternative Current three phase-50-cycles, 132 KV, 220 KV, 400 KV between phases.
