Section 30(6)(iii) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(iii) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(iii)should be provided with back rest of the height of 71.2 centimeters with 5 centimeters thick cushion with foam rexine cover or tapestry cover and head rest of 40/17.78 centimeters *26.67 centimeters.

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State of Uttar Pradesh - Subsection

Section 30(6)(iii) in Uttar Pradesh Motor Vehicles Taxation Act, 1997