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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Directorate of Education Ministerial Service Rules, 1983

(2)The appointing authority shall scrutinize the applications and require the eligible candidates to appear in a competitive examination and interview.Note. - The syllabus and procedure for competitive examination is given in Appendix 'B'.