Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Gujarat - Subsection Section 107(5) in Gujarat State Council for Physiotherapy Rules, 2013 (5)nomination papers will be taken up for scrutiny at ...................(Hour) on the ............(Date ) at..............(Place)
