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State of Gujarat - Section

Section 107 in Gujarat State Council for Physiotherapy Rules, 2013

107. Manner of publication of list.

(1)A printed copy of the list shall be published by the Registrar by exhibiting on the notice board of office of the Council. A public notice that printed copy of the list has been exhibited on the notice board and is available for perusal shall be given by the Registrar.
(2)The printed copies of the list shall be distributed to such officers, institutions and other organizations as the State Government may from time to time direct and the Council may from time to time decide. Copies shall also be made available for sale to the public.Form INotice of Publication of Electoral Roll[See Rule 5]Notice is hereby given, that the electoral roll for election of members of the Gujarat Council for Physiotherapy under Section 7 of the Gujarat Council for Physiotherapy Act, 2011 has been prepared and copies of the roll will be available for inspection at the Office of the Council situated at......................
(2)
(a)every claim for inclusion of a name in the roll, or (b) every objection to, (i) The inclusion of any other person's name in the roll, or (ii) to any particulars in any entry in the roll, shall be addressed to the Registrar and shall be presented or sent by post to him at the address referred to above, so as to reach him on or before the..............day of...........20.
RegistrarGujarat State Council for PhysiotherapyDated ................... day of.......................20.Form II[See Rule 6]Notice of election to the Gujarat State Council for Physiotherapy,Notice is hereby given for:
(1)an election is to be held of ........... Members of the Gujarat State Council for Physiotherapy elected by the registered Physiotherapists from amongst themselves; and
(2)nominations of registered Physiotherapists to fill the seat or seats;
(3)forms of nomination paper may be obtained from the Registrar on application;
(4)nomination papers may be sent so as to reach to the undersigned on or before ...............(Hour) on the..........(Date) at........(Place)(it may please be noted that every candidate must deposit with the Officer a sum of rupees one thousand along with the nomination)
(5)nomination papers will be taken up for scrutiny at ...................(Hour) on the ............(Date ) at..............(Place)
(6)In the event of the election being contested
(a)the voting papers may be sent by the electors so as to reach to the Officer on or before at .............(Hour) on the ............ (Date ) at .............. (Place)
(b)The votes will be taken up for scrutiny and counting at .............(Hour) on the (Date) at.................... (Place)
Date......................Address ...............Returning Officer.___________________________________________________________________________________________________________________________________________________* Here insert the number of impending vacancies.Form III[See Rule 7(3)]Form of Nomination PaperElection to the Gujarat State Council for Physiotherapy.(To be filled in by the Proposer)I hereby ................................................ nominate as a candidate for the forthcoming election to the Gujarat State Council for Physiotherapy from the..................................... Constituency:
(1)Full name of candidate.
(2)Full postal address of the candidate.
(3)Registration number of candidate in the electoral roll.
(4)Full name of proposer.
(5)Full postal address of proposer.
(6)Registration number of proposer in the electoral roll.
Date..................................................... Signature of Proposer.
___________________________________________________________________________________________________________________________________________________(To be filled in by the Seconder)I second the above nomination,
(1)Full name of seconder
(2)Full postal address of seconder
(3)Registration number of seconder in the electoral roll.
Date................... Signature of Seconder.
___________________________________________________________________________________________________________________________________________________(To be filled in by the Seconder)I hereby signify my willingness to serve, if I am elected.
Date................... Signature
(To be filled in by the Returning Officer)Serial No. of NominationPaper..........................This nomination paper was delivered to me AT (Hour) on............ (Date)
Date Returning Officer
___________________________________________________________________________________________________________________________________________________Decision of Returning Officer accepting or rejecting the Nomination paper:I have examined this nomination paper in accordance with the provisions of the Gujarat State Council for Physiotherapy Rules, 2011 and decide as follows:
Date................... Returning Officer
Form IV[See Rule 15.6]Voting PaperGujarat State Council for Physiotherapy
Counterfoil of Voting paper Voting Paper
  Outer foil
  (Front)
Serial No. Name of Candidate Vote (X)
(1) (2) (3)
1. Serial number of voting paper
2. Number of elector on the electoral roll towhom the voting paper has been sent
(Back of Counterfoil)Directions to elector for recording of Votes.