Section 1068 in The Central Waqf Council Rules, 1998
1068.
G.S.R. 593 (E), dated 30th September, 1998 - In exercise of the powers conferred by sub-sections (1) and (2) of section 12 of the Waqf Act, 1995 (43 of 1995), the Central Government hereby makes the following rules, namely:-
