Himachal Pradesh High Court
Mahesh Kumar vs . Heera Singh on 3 October, 2023
Mahesh Kumar Vs. Heera Singh .
Cr.MP(M) No. 2112 of 2023 03.09.2023 Present: Mr. Servedaman Rathore, Advocate, for the applicant/appellant.
Ms. Shashi Kiran Negi, Advocate, for the non- applicant/respondent.
of Memo of appearance on behalf of respondent has been filed and the same is taken on record.
Learned rt counsel appearing on behalf of non-
applicant/respondent prays for and is granted three weeks' time to file Power of Attorney and reply.
List thereafter.
(Rakesh Kainthla) Judge 3rd October, 2023 (ravinder) ::: Downloaded on - 03/10/2023 20:38:06 :::CIS