Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jharkhand - Subsection Section 75(a) in The Bihar School Examination Board Regulations, 1964 (a)regarding the pay and allowances to be paid to the Board servant for the period of his absence from duty; and
