Section 75 in The Bihar School Examination Board Regulations, 1964
75.
When a Board servant who has been dismissed, removed or suspended is reinstated, the authority competent to order the reinstatement shall consider and make a specific order-(a)regarding the pay and allowances to be paid to the Board servant for the period of his absence from duty; and(b)whether or not the said period shall be treated as period spent on duty.
