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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(14)(ii) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(ii)change in interpretation of any law by a competent court, Tribunal or Indian Governmental Instrumentality which is the final authority under law for such interpretation ; or