Section 25(12) in Himachal Pradesh Food Security Rules, 2019
(12)Parameters for conducting social audit by Vigilance Committees: -(a)updated list of eligible households registered with fair price shop for ration under National Food Security Act, 2013;(b)timely availability of stocks and distribution of the same by the fair price shop;(c)distribution of foodgrains to the eligible households as per their entitlement and prices specified under the National Food Security Act, 2013 and as per instructions of the State Government;(d)regular, timely opening and closing of fair price shop;(e)awareness about Grievance Redressal Mechanism and their effectiveness in redressal of grievances of beneficiaries; and(f)use of technology in beneficiaries authentication and proper targeting.
