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[Cites 0, Cited by 0] [Section 25(12)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(12)(c) in Himachal Pradesh Food Security Rules, 2019

(c)distribution of foodgrains to the eligible households as per their entitlement and prices specified under the National Food Security Act, 2013 and as per instructions of the State Government;