Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Uttarakhand - Subsection Section 21(2)(d) in Uttarakhand Technical University Act, 2005 (d)to scrutinize the list of examiners proposed by the Board of Studies, finalize the same and declare the result of the University.