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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(2) in Uttarakhand Technical University Act, 2005

(2)The Committee shall supervise generally all the examinations of the University, including moderation and tabulation and perform the following functions, namely:-
(a)to appoint examiners and moderators and, if necessary, to remove them;
(b)to review from time to time the results of the University examinations and submission of reports, thereon to the Academic Council;
(c)to make recommendations to the Academic Council for the improvement of the Examination system;
(d)to scrutinize the list of examiners proposed by the Board of Studies, finalize the same and declare the result of the University.