Section 6(1)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985

(b)satisfy about the title of the applicant over the land and about his ability and capacity, to carry out the development activity as per specifications; and

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State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985