Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77A(2)] [Section 77A] [Entire Act] State of West Bengal - Subsection Section 77A(2)(c) in The West Bengal Factories Rules, 1958 (c)adequate number of female attendants who are provided with suitable clean clothes for use while on duty to look after the children of the crèche.