Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Meghalaya - Subsection Section 36(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (1)The budget estimate complied in accordance with Rule 35 shall be placed by the Member-Secretary before the Board by the 5th October each year for approval.
