Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Deepak Aggarwal vs Nidhi Bansal on 8 April, 2019

1 CRR-1333-2018 The High Court Of Madhya Pradesh CRR-1333-2018 (DEEPAK AGGARWAL Vs NIDHI BANSAL) 11 Gwalior, Dated : 08-04-2019 Parties through their counsel. As prayed, list day after tomorrow (10.4.2019).

(RAJEEV KUMAR SHRIVASTAVA) JUDGE vv VALSALA VASUDEVA N VALSALA VASUDEVAN 2019.04.09 10:24:54 2018.10.26 15:14:29 -07'00'

-07'00'