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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(4)(iii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(iii)to suggest new academic programmes of the Faculties and to do academic evaluation of affiliated colleges and polytechnics of the Vishwavidyalaya from time to time;