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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(2)(i) in M.P. Civil Court Rules, 1961

(i)to explain to the process-servers the directions in these rules and to point out the manner in which various kinds of processes are to be served and returns are to be verified;