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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Mizoram - Subsection

Section 140(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)No person shall vote at any election in any constituency if he is for the time being not entitled to vote under the provisions of Rule 129 read with Rules 211, 212 and 213.