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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(3) in The Punjab Co-operative Societies Rules, 1963

(3)The service of summons under the Act on any person may be effected in any of the following ways:-
(a)by giving or tendering it to such person ; or
(b)if such person is not found, by leaving it at his last known place of abode or business or by giving or tendering it to some adult member of his family; or
(c)if the address of such person is known to the Registrar or other authorised person, by sending it to him by registered post; or
(d)if none of the means aforesaid is available, by affixing it at some conspicuous part of his last known place of abode or business.