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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(3)(b) in The Punjab Co-operative Societies Rules, 1963

(b)if such person is not found, by leaving it at his last known place of abode or business or by giving or tendering it to some adult member of his family; or