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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in Damodar Valley Corporation Act, 1948

(2)The net deficit, if any, in respect of any of the objects shall be made good by the Governments concerned in the proportion specified in sub-section (1):Provided that the net deficit in respect of flood control shall be made good entirely by Government of West Bengal and the Central Government shall have no share in such deficit.