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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Goa - Subsection

Section 59(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)He/She shall be jointly responsible with Camp Officer and Custodian for concerned subject for the safe custody of the answer books in the assessment camp and the safe transport of the answer books from the assessment camp to the office of the Board after assessment.