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State of Goa - Section

Section 59 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

59. Duties and responsibilities of the Camp Observer for assessment camp.

(1)The Camp Observer shall act as the representative of the Board at the assessment camp. He/She shall ensure complete secrecy, safe custody of answer books, mark-lists, control on malpractices during assessment and smooth conduct of assessment work by way of overall supervision.
(2)He/She shall be jointly responsible with Camp Officer and Custodian for concerned subject for the safe custody of the answer books in the assessment camp and the safe transport of the answer books from the assessment camp to the office of the Board after assessment.
(3)He/She shall be jointly responsible for custody of mark-lists with the Camp Officer.
(4)He/She shall be responsible for smooth conduct of the assessment work in the camp.
(5)He/She shall submit his/her report on assessment in the camp to the Secretary after conclusion of assessment.