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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Nagaland - Subsection

Section 19(2) in The Global Open University (Nagaland) Act, 2006

(2)There shall be a Selection Committee to recommend the selection of the Vice-Chancellor which shall comprise a nominee of the Chancellor, a nominee of the Government of Nagaland, two nominees of the Trust and a nominee of the Pro Chancellor.