Section 41(4) in The Rajasthan Municipal Service Rules, 1963

[Cites 0, Cited by 0] [Section 41] [Entire Act]

(4)The list prepared and drawn up under sub-rule (1) shall be placed before the Selection Committee consisting of:-

Chairman, Rajasthan Public Service Commission.	Chairman.
Secretary to the Government in the Administrative Department.	Member.
Director of Local Bodies.	Member-Secretary.

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