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State of Rajasthan - Section

Section 41 in The Rajasthan Municipal Service Rules, 1963

41. Verification of service records etc.

(1)The Director shall, immediately after the receipt of the applications in Form I under Rule 40 verify the correctness of the particulars mentioned therein with reference to the service record and prepare a list of all such officers gradewise in each category in the other of seniority.
(2)The relative seniority as between persons in each grade shall be determined on the basis at their:-
(a)length of service in each grade completed by the incumbent on 31-3-1960.
(b)age where two employees joined the cadre on the same date, a person order in age shall be placed senior.
(3)Subject to the provisions contained in sub-rule (2) the officers holding appointments on temporary or adhoc basis shall be placed below the substantive incumbents in the grade concerned.
(4)The list prepared and drawn up under sub-rule (1) shall be placed before the Selection Committee consisting of:-
Chairman, Rajasthan Public Service Commission. Chairman.
Secretary to the Government in the Administrative Department. Member.
Director of Local Bodies. Member-Secretary.