Himachal Pradesh High Court
Ravinder Kumar & Ors. vs . Karam Chand & Ors. on 14 August, 2023
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Ravinder Kumar & Ors. vs. Karam Chand & Ors.
RSA No.235 of 2009 14.08.2023 Present: Mr. Vishal Verma, Advocate Proxy Counsel, for the appellants.
of Respondents No.1 & 3 already stand deleted vide orders dated 07.03.2013 & 22.04.2017, rt respectively.
Mr. Ishan Sharma, Advocate Proxy Counsel, for respondent No.4.
At the request of learned counsel appearing on behalf of the parties, list after three weeks.
(Rakesh Kainthla) Judge August 14, 2023 (reena) ::: Downloaded on - 14/08/2023 20:41:02 :::CIS