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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(d) in Bihar Block Minority Welfare Officers Cadre Rules, 2018

(d)The officers appointed on direct recruitment (during the probation period) shall have to pass hindi noting-drafting exam conducted by Raj Bhasha Directorate within a year then only they will be eligible for the annual increment salary. After the first salary increment, the next increment shall be granted only after passing the departmental exams.