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Union of India - Section

Section 6 in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

6. Powers and duties of the Chairperson.

(1)The Chairperson shall be responsible for calling and presiding over all the meetings of the Board.
(2)The Chairperson shall move the Board to take into consideration his views in regard to any matter which is required to be considered by it, or any matter required by the Central Government to be considered by the Board.
(3)The Chairperson shall be responsible for the proper functioning of the Trust including Local Level Committees and ensure implementation of the policies and programmes of the Trust.
(4)The Chairperson may give directions to the Chief Executive Officer for implementation of the decision taken by the Board.Rules of procedure for transaction of business at the meeting of the Board