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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(4)The Chairperson may give directions to the Chief Executive Officer for implementation of the decision taken by the Board.Rules of procedure for transaction of business at the meeting of the Board