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[Section 13]
[Entire Act]
State of Assam - Subsection
Section 13(2) in The Assam Drugs Control Organisation Service Rules, 1994
| (i) | Commissioner and Secretary/Secretary Health and F.W. | Chairman. |
| (ii) | Joint Secretary/Deputy Secretary, Health and F.W. | Member-Secretary. |
| (iii) | Secretary, Personnel Department or his nominee not below therank of Deputy Secretary, Personnel Department | Member. |
| (iv) | Director of Health Services. | Member. |