Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(1) in Orissa School Education (Community Participations) Rules, 2000 (1)Parent-Teacher's Association for each School/ NFE centres shall be constituted by the Head-master concerned not later than the 30th June of each academic year.
