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State of Odisha - Section

Section 3 in Orissa School Education (Community Participations) Rules, 2000

3. Constitution.

(1)Parent-Teacher's Association for each School/ NFE centres shall be constituted by the Head-master concerned not later than the 30th June of each academic year.
(2)The Inspecting Officer shall notify the-date and time on the notice board of the School at which students shall attend the School along with one of their parents. This notice of the Inspecting Officer shall be communicated to parents through the students of the School by the Headmaster.
(3)The Headmaster shall then enter the names of the parents in the Register to be maintained in Form I, and should give the membership slips in Form II to all the parents.
(4)The Headmaster shall then explain the powers, the functions, the role and the responsibility of the Parent-Teachers' Association as envisaged under these rules to all parents.