Section 1(3)(b) in Bihar Electricity Grid Code, 2010

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(b)to discharge all functions of planning and coordination relating to Intra-State Transmission System with

(i)Central Transmission Utility;

(ii)State Governments;

(iii)Generating Companies;

(iv)Regional Power Committee;

(v)Authority;

(vi)Licensees;

(vii)Any other person notified by the State Government in this behalf

Legal Document View