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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(i) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

(i)The telephone in the Bhavan may be used by the occupant for ordinary calls and trunk calls on written request being made to the Telephone Operator/Manager of the Bhavan. The Telephone Operator/ Manager shall maintain a telephone register to record therein the entries, showing the particulars of each call ordinary or trunk. The telephone register should contain the following particulars :