Section 21(1) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 21] [Entire Act]

(1)The fees to be paid for the grant of a certificate of registration under Rule 18 shall be as specified below, namely:-

If the number of workers proposed to be employed asbuilding workers, for a building or other construction work onone day:-	Fees
(a) is up to 100	Rs. 200.00;
(b) exceeds 100 but does not exceed 500	1000.00;
(c) exceeds 500	Rs.2000.00.

Chapter - IV Appeals, Copies of Orders, Payment of Fees, Etc.

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